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State of Gujarat - Section

Section 14 in The Bombay Public Trusts Act, 1950

14. Regions and sub-regions.

(1)For the purposes of this Act, the State Government may form regions and sub-regions and may prescribe and alter limits of such regions and sub-regions.
(2)The regions and sub-regions formed under this section, together with the limits thereof and every alteration of such limits shall be notified in the Official Gazette.