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State of Uttar Pradesh - Section

Section 577A in Uttar Pradesh Municipal Corporation Act, 1959

577A. [ Continuation of Service. [Inserted by U.P. Act 26 of 1995, S.26 (w.e.f 30-05-1994).]

- All officers and servants in the employment of a Nagar Mahapalika as it stood immediately before the commencement of the Uttar Pradesh Urban Local Self Government Laws (Amendment) Act, 1994, shall, on such commencement, be the officers and servants of the Corporation under this Act and shall draw the same salaries and allowances and be subject to the same conditions of service to which they were entitled or subjected to immediately before such commencement.]