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[Cites 0, Cited by 0] [Section 4A(3)] [Section 4A] [Entire Act]

State of Tamilnadu - Subsection

Section 4A(3)(v) in The Tamil Nadu Open Places (Prevention Of Disfigurement) Act, 1959

(v)Any municipality constituted under the Tamil Nadu District Municipalities Act, 1920 (Tamil Nadu Act V of 1920)