Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 570] [Entire Act] State of Uttar Pradesh - Subsection Section 570(iv) in Rules under the United Provinces Excise Act, 1910 (iv)Form S.T. IV to tap own tree for bona fide private consumption of Nira and not for sale, with the prior approval of the Excise Commissioner.
