Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act] State of West Bengal - Subsection Section 21(2)(a) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017 (a)serve a copy of the order on the clinical establishment by registered post or by any such manner as may be prescribed; and