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State of Uttar Pradesh - Section

Section 770 in Rules under the United Provinces Excise Act, 1910

770. Grogged liquor to be destroyed.

- Water which has been poured into empty liquor vats to prevent shrinkage of the wood, and has become alcoholic by abstraction of the spirit absorbed by the wood should be run off into a sewer in the presence of the officer-in-charge. When water is added to a vat to prevent shrinkage, the vat should be kept locked.