Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 19 in The Maharashtra Lotteries (Control And Tax) And Prize Competitions (Tax) Act,1958 19. Searches how made. All searches made under section 18 shall be made in accordance with the provisions of the Code of Criminal Procedure, 1898.
