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[Cites 1, Cited by 2]

Madras High Court

Dr.King Narcissus D.H.M.S vs The Ministry Of Health And Family ... on 8 April, 2020

Author: N.Kirubakaran

Bench: N.Kirubakaran, R.Hemalatha

                                                                  W.P.No.7451 of 2020

                           IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                            DATED : 08.04.2020
                                                  CORAM :
                          THE HONOURABLE MR.JUSTICE N.KIRUBAKARAN
                                                     and
                          THE HONOURABLE MRS.JUSTICE R.HEMALATHA
                                            W.P.No.7451 of 2020


                 Dr.King Narcissus D.H.M.S., (Reg.No.133A)
                 S/o.Dr.B.A.Kanikkaraj,
                 Dr.Kanikkaraj Homoepathy Clinic,
                 S.P.Complex,
                 No.34, Kuppusamypuram 2nd Street,
                 Dharapuram Road,
                 Tirupur – 641 604
                 Mobile No.98422 99339
                 e.mail id: [email protected]
                                               ... Petitioner
                                                       Vs

                 1.The Ministry of Health and Family Welfare,
                 Rep. by its Secretary,
                 Nirman Bhavan,
                 New Delhi 110 011.

                 2.The Ministry of AYUSH,
                 Rep. by its Secretary,
                 AYUSH Bhavan,
                 GPO Complex,
                 New Delhi 110 023.

                 3.The Government of Tamil Nadu,
                 Rep. by its Secretary,
                 Department of Health and Family Welfare,
                 Secretariat, Chennai 600 009.
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                                                                            W.P.No.7451 of 2020

                 Email id: [email protected]
                 Phone: 044-25671875

                 4.The Director,
                 Directorate of the Indian Medicine and Homeopathy,
                 Arignar Anna Government Hospital Campus,
                 Arumbakkam, Chennai 600 106.
                 Email id: [email protected]
                 Phone:044-26216244 & 2621 4844

                                                                    ... Respondents

                 PRAYER : Writ petition is filed under Article 226 of the Constitution of India
                 to issue a Writ of Mandamus directing the 3rd respondent to adopt
                 Homeopathy Medicine Arsenicum Album 30 as prophylactic Medicine in order
                 to boost up immunity system against the Corona virus infection and thereby
                 direct the 4th respondent to distribute the medicine as a preventive measure
                 from the infection of the Corona Virus in the prescribed dose as per protocol of
                 the Government of India, Ministry of AYUSH to the General Public, namely,
                 Arsenicum Album 30-4 (four) pills once daily in empty stomach for 3 (three)
                 days. The does may be repeated after 1(one) month by following the same
                 schedule in case Corona Virus infection prevailed in the community by
                 considering the representations dated 29.01.2020 and 05.03.2020 within the
                 time stipulated by this Hon'ble Court.

                          For Petitioner   :M/s.P.S.Kothandaraman




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                                                                           W.P.No.7451 of 2020

                                                   ORDER

(Order of the Court was delivered by N.KIRUBAKARAN, J) Mr.P.H.Arvind Pandian, learned Additional Advocate General assisted by Mr.A.N.Thambidurai, learned Special Government Pleader and Mr.C.V.Sailendhran, learned Government Advocate takes notice on behalf of the respondents 3 and 4. Mr.V.Chandrasekaran, learned Senior Panel Counsel takes notice for the respondents 1 and 2.

2. It is the contention of the petitioner that he is a Homeopathy Practitioner and he retired from Government Services and thereafter, he is continuing the practice. The petitioner gave a representation to the Government of India on 29.01.2020, to consider and adopt Homeopathy Medicine namely, 1.GELSEMIUM, 2.RHUS TOXCODENDRON and

3.ANTIMONIUM TARTARICUM known as Tartar emetic to cure mild cases with upper respiratory infection and other health hazards of the Corona Virus. According to him, Arsenicum Album 30 can be used to boost immunity system against the Corona Virus. According to him, the Government of Manipur and Telengana have prescribed this Medicines. Therefore, he requests the third respondent to adopt the said Medicine to boost immunity system as per his representation dated 29.01.2020 and 05.03.2020. http://www.judis.nic.in 3/6 W.P.No.7451 of 2020

3. Heard P.S.Kothandaraman, learned counsel and Mr.P.H.Arvind Pandian, learned Additional Advocate General.

4. Mr.P.H.Arvind Pandian, learned Additional Advocate General would submit that Technical Committee of Health Department is considering these kind of claims.

5. Therefore, the petitioner is directed to appear before the Technical committee appointed by the Health Department, Government of India and explain the medicinal properties of the Medicines and convince the Authorities. Based on the explanation/representation, the Committee is to take decision at the earliest. Accordingly, this Writ Petition is closed. No costs.

                                                                          (NKKJ)       (RHJ)
                                                                              08.04.2020
                 mbi




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                                                                      W.P.No.7451 of 2020

                 To

1.The Ministry of Health and Family Welfare, Rep. by its Secretary, Nirman Bhavan, New Delhi 110 011.

2.The Ministry of AYUSH, Rep. by its Secretary, AYUSH Bhavan, GPO Complex, New Delhi 110 023.

3.The Government of Tamil Nadu, Rep. by its Secretary, Department of Health and Family Welfare, Secretariat, Chennai 600 009.

Email id: [email protected] Phone: 044-25671875

4.The Director, Directorate of the Indian Medicine and Homeopathy, Arignar Anna Government Hospital Campus, Arumbakkam, Chennai 600 106.

Email id: [email protected] Phone:044-26216244 & 2621 4844 http://www.judis.nic.in 5/6 W.P.No.7451 of 2020 N.KIRUBAKARAN, J.

and R.HEMALATHA, J.

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