Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Information Commission

Somen Bhattacharjee vs Northeast Frontier Railway (Guwahati) on 7 September, 2020

                                                        CIC/NFRLG/A/2018/150925

                                   के   ीय सूचना आयोग
                       Central Information Commission
                             बाबागंगनाथमाग,मुिनरका
                        Baba Gangnath Marg, Munirka
                           नई द ली, New Delhi - 110067


ि तीय अपील सं या/ Second Appeal No. CIC/NFRLG/A/2018/150925

In the matter of:

Somen Bhattacharjee                                            ... अपीलकता/Appellant


                                         VERSUS
                                          बनाम


1. CPIO ,                                                   ... ितवादीगण /Respondent
Cum Asstt. Personnel Officer (II),
Northeast Frontier Railway,
Divisional Office,
Rangiya, Dist. Kamrup,
Assam

2. CPIO
Cum Divisional Railway
Manager(P),
Northeast Frontier Railway,
Alipurduar Jun.
Dist. Alipurduar,
West Bengal


Relevant dates emerging from the appeal:
RTI : 27.12.2017              FA        : 12.05.2018         SA     : 17.08.2018

CPIO : 24.01.2018             FAO : 07.06.2018               Hearing : 01.09.2020



                                                                            Page 1 of 5
                                                  CIC/NFRLG/A/2018/150925

The following were present on 01.09.2020:

Appellant: Absent

Respondent: Shri Sanjib Ghosh, Sr. DCM, Northeast Frontier Railway, Divisional
Office, Rangiya, Dist. Kamrup, Assam, heard over the phone



                                   ORDER

Information Sought:

The appellant filed an RTI application on 27.12.2017 stating:
"My father who was a railway employee expired & mother also expired and his case was settled and pension was not applicable as his Service his less than 10 years.
All the related papers attached herewith for ready ref. Please
1. Appointment letter in Rly. On 30.11.49 as per office order no. 94
2. He removed from service on 31.12.75
3. Re-appriment on 19.07.1977 as khalasi
4. Retired on 31.10.85
5. But he worked in strike period as per letter no 37GR/81 & 3.2.81 L.F.NBQ.
6. compentency certificate issued on 2.1.81 and retired. It is a matter great surprise that he worked during strike period as Shunter and compentency certificate was issued after one year as shunter.
Page 2 of 5
CIC/NFRLG/A/2018/150925 Considering that he worked during strike period he enter service may please as counted as pension and pension may please of he granted."

The CPIO, vide letter dated 24.01.2018, transferred the RTI application to DRM (P), N.F. Railway, Alipurduar Jn. Being dissatisfied, the appellant filed first appeal dated 12.05.2018. FAA, vide order dated 07.06.2018, stated that there was no document in the possession of DRM (P)/RNY as Rangiya division started w.e.f. 01.04.2003, hence the case pertained to APDJ Division.

Grounds for Second Appeal:

The appellant filed second appeal u/s 19 of the Act on the ground of unsatisfactory reply furnished by the respondent. He requested the Commission to direct the CPIO to provide the information sought for.
Submissions made by Appellant and Respondent during Hearing on 01.09.2020:
The appellant remained absent during the hearing.
Interim Decision:
The Commission notes that the Notice of Hearing issued to the appellant has been returned undelivered. In view of this, in the interest of justice, the Commission, hereby, adjourns the matter.
The Commission directs the Registry of this Bench to issue a fresh Notice for Hearing to the parties concerned.
Page 3 of 5
CIC/NFRLG/A/2018/150925 Copy of the interim decision be provided free of cost to the parties.
The matter is, hereby, adjourned.
Amita Pandove (अिमता पांडव) Information Commissioner (सूचना आयु ) दनांक / Date 01.09.2020 Authenticated true copy (अिभ मािणत स यािपत ित) B. S. Kasana (बी. एस. कसाना) Dy. Registrar (उप-पंजीयक) 011-26105027 Addresses of the parties:
1. The First Appellate Authority (FAA) Cum ADRM, Northeast Frontier Railway, Divisional Office, Rangiya, Dist. Kamrup, Assam
2. The Central Public Information Officer Cum Asstt. Personnel Officer (II), Northeast Frontier Railway, Divisional Office, Rangiya, Dist. Kamrup, Assam Page 4 of 5 CIC/NFRLG/A/2018/150925
3. The Central Public Information Officer Cum Divisional Railway Manager (P), Northeast Frontier Railway, Alipurduar Jun.

Dist. Alipurduar, West Bengal

4. Mr. Somen Bhattacharjee Page 5 of 5