Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(1) in The Protection Of Civil Rights Act, 1955 (1)This Act may be called [The Protection of Civil Rights Act] [Substituted by Act 106 of 1976, Section 3, for "the Untouchability (Offences_ Act" (w.e.f. 19.11.1976).] , 1955.
