Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 13] [Entire Act] State of Karnataka - Subsection Section 13(2) in The Karnataka Excise Act, 1965 (2)A licence granted under this section shall extend to and include servants and other persons employed by the licensee and acting on his behalf.
