Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Uttar Pradesh - Subsection Section 35(7) in The U.P. Co-operative Societies Act, 1965 (7)[ The provisions [* * *] [Inserted by U.P. Act No. 5 of 1983. ] of Section 29 shall apply in respect of re-constitution of the Committee of Management under this section.]
