Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 73] [Entire Act] Union of India - Subsection Section 73(2) in The Patents Act, 1970 (2)For the purposes of this Act, the Central Government may appoint as many examiners and other officers and with such designations as it thinks fit.
