Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Chattisgarh - Subsection Section 49(6) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993 (6)filling in of disused wells, unsanitary ponds, pools, ditches and pits and conversion of step wells into sanitary wells;
