Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 37] [Section 305] [Entire Act] Union of India - Subsection Section 305(4) in The Code of Criminal Procedure, 1973 (4)Where a representative of a corporation does not appear, any such requirement as is referred to in sub-section (3) shall not apply.
