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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(3)(d) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(d)Prescribe the maximum number of street vendors for each of the restricted and regular vending space, bearing in mind the economic viability of business.