Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Bombay High Court

The New India Assurance Co.Ltd vs Mr. Maxmillan Manual Dsouza And Anr on 25 February, 2021

Author: Prithviraj K. Chavan

Bench: Prithviraj K. Chavan

                                                                       common order-25.02.2021.doc


           Uday Jagtap

                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CIVIL APPELLATE JURISDICTION
                                                        CORAM : PRITHVIRAJ K. CHAVAN, J.

DATE : 25th FEBRUARY, 2021. PC :

Due to paucity of time, the board is discharged for the day and the matters are adjourned to the dates mentioned in the column against them;
               Sr.                               MATTER NUMBER                         DATE
               No.
               20    First Appeal [Stamp] No.23861 of 2016 a/w Civil 25/03/2021
Application No.1613 of 2017 a/w Interim Application No.2432 of 2019 21 First Appeal [Stamp] No.22219 of 2019 a/w Civil 25/03/2021 Application No.3772 of 2019 a/w Civil Application No.3771 of 2019 22 Civil Application No.3749 of 2019 in First Appeal 25/03/2021 [Stamp] No.23091 of 2019 23 Civil Application No.662 of 2019 in First Appeal 25/03/2021 [Stamp] No.26549 of 2018 a/w Civil Application No.663 of 2019.
25 First Appeal No.1365 of 2014 a/w Interim 25/03/2021 Application No.2955 of 2019.
26 First Appeal [Stamp] No.33954 of 2017 a/w 25/03/2021 Interim Application No.1099 of 2019 a/w Civil Application No.1046 of 2018.
28 Civil Application No.2229 of 2019 in RC/2067 of 26/03/2021 2017 29 Interim Application No.2796 of 2019 in First 26/03/2021 Appeal No.983 of 2018 30 Appeal from Order [Stamp] No.1333 of 2021 with 26/03/2021 Interim Application [Stamp] No.1334 of 2021 31 Appeal from Order [Stamp] No.1847 of 2020 a/w 26/03/2021 Interim Application No.1251 of 2020 a/w Interim 1 of 2 UDAY SHIVAJI Digitally signed by UDAY SHIVAJI JAGTAP JAGTAP Date: 2021.02.26 16:17:59 +0530 common order-25.02.2021.doc Application No.1808 of 2020 a/w Interim Application [Stamp] No.2900 of 2021 32 Appeal from Order [Stamp] No.4170 of 2021 a/w 26/03/2021 Interim Application [Stamp] No.4172 of 2021 35 Appeal from Order [Stamp] No.4580 of 2021 a/w 26/03/2021 Interim Application [Stamp] No.4581 of 2021 36 Appeal from Order No.1033 of 2019 a/w Interim 26/03/2021 Application No.793 of 2019 37 Appeal from Order No.138 of 2020 a/w Interim 26/03/2021 Application No.1763 of 2019 Interim/Ad-interim relief, if any, granted earlier to continue till the next date.

[PRITHVIRAJ K. CHAVAN, J.] 2 of 2