Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(3) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(3)The provisions of order V of the Civil Procedure Code(Central Act 5 of 1908) shall apply mutatis mutandis for the purposes of service of notice issued under sub-rule (1).