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[Cites 0, Cited by 0] [Section 21(6)] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(6)(a) in The Punjab Infrastructure (Development & Regulation) Act, 2002

(a)providing proposals to the [Board or any other Committee as may be specified in this behalf by the Board] [Word 'Board' substituted by Punjab Act No. 22 of 2003.] for taking decision on project identification and priority,