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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(11) in West Bengal Trees (Protection and Conservation in Non-Forest Areas) Rules, 2007

(11)I, do hereby undertake, to plant trees over.................. ha (20% of the total area to be developed subject to a minimum of 5 trees against each tree to be felled) at the same plot/at.................Police Station...................District............and maintain the same for a period of five years.Plantation Plan (in quadruplicate) is enclosed.