Delhi High Court - Orders
The Pr. Commissioner Of Income Tax -9 vs Torus Business Solution Pvt. Ltd on 27 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~77
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 190/2019
THE PR. COMMISSIONER OF INCOME TAX -9 ..... Appellant
Through: Mr.Ruchir Bhatia, Sr.Std.Counsel
versus
TORUS BUSINESS SOLUTION PVT. LTD. ..... Respondent
Through: Mr.Rohit Tiwari & Ms.Kanika Jain,
Advocates
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 27.02.2019 CM APPL.9516/2019 Exemption allowed, subject to all just exceptions. The application is disposed of. ITA 190/2019 & CM APPL. 9515/2019 Issue notice. Mr.Rohit Tiwari, Advocate accepts notice. List on 22nd July, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 27, 2019 'hkaur'