Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Mizoram - Subsection Section 15(ii) in Mizoram (Finance and Accounts Service) Rules, 1991 (ii)Appointments to the service shall be made by the Governor and shall be notified in the official Gazette.
