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State of Assam - Section

Section 17 in The Assam Technical Education Service Rules, 1981

17. Reservation.

- In the case of direct recruitment to the service, as well as in the case of promotion, there shall be reservation in favour of candidates belonging to Scheduled Castes, Scheduled Tribes as provided in the Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1978.