Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(4)(h) in Maharashtra Public Universities Act, 2016

(h)conduct training programmes and workshops to update the skills and knowledge of librarians of affiliated colleges and recognized institutions;