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[Cites 0, Cited by 3] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1) in Gold (Control) Act, 1968

(1)A licensed refiner may make or manufacture standard gold bars but shall not, unless authorised by the Administrator so to do, make, manufacture or prepare primary gold in any other form:Provide that such refiner may, in the process of manufacturing standard gold bars, make, manufacture or prepare primary gold.