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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(4)(d) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(d)may, to protect the interest of allottees or in the public interest, issue such directions as it may deem necessary.