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State of Tripura - Section

Section 49 in Tripura Police Act, 2007

49. Updated standard operating procedure to be incorporated in the scheme.

- The Internal Security Schemes will incorporate regularly updated and comprehensive Standard Operating Procedures for the action to be taken by the police, independently or in coordination with other concerned agencies in the period preceding, during, and in the aftermath of problems of each kind.Chapter - VII Separation of Crime Investigation and Use of Science and Technology in Investigation