Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 40 in The SreeNarayanaGuru Open University Act, 2021 40. Powers and duties of the Cyber Council.— The powers and duties of the Cyber Council shall be as may be prescribed by Statutes, Ordinances and Regulations.
