Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3) in The Orissa Khandasari and Gur Dealers' Licensing Order, 1963

(3)Pending the disposal of an appeal, the State Government may direct that the order refusing to issue or the order cancelling or suspending a licence shall not take effect until the appeal is disposed of.