Section 129B(4) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(4)The meeting of "Gram Sabha" shall be presided over by a member of the Gram Sabha belonging to the Scheduled Tribes not being the Sarpanch or the Up-Sarpanch or any member of the Panchayat, to be elected for the purpose by the majority of the members present in that meeting.
