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State of Tamilnadu - Section

Section 9 in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

9. The ISGS , other generating stations and sellers shall be responsible for power generation/power injection generally according to the daily schedules advised to them by the RLDC/SLDC on the basis of the contracts/ requisitions received from the SLDCs/buyers/Power Exchanges.