Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Bihar - Subsection Section 14(1)(b) in The Bihar Mica Act, 1947 (b)the quantity and the size or, in the case of mica which has not been sorted into sizes, the description and the quantity of such mica; and