Madhya Pradesh High Court
V K Singh vs The State Of Mp on 10 February, 2025
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 WP-2522-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 2522 of 2025 (V K SINGH AND OTHERS Vs THE STATE OF MP AND OTHERS ) Dated : 10-02-2025 Shri Praveen Verma - Advocate for the petitioners.
As prayed by learned counsel for the petitioners, list after two weeks.
(DWARKA DHISH BANSAL) JUDGE Arun* Signature Not Verified Signed by: ARUN KUMAR MISHRA Signing time: 2/11/2025 11:23:26 AM