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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(1) in The Jammu and Kashmir Casual and Other Workers-Regular Engagement Rules, 2017

(1)The orders issued vide Government Order No. 43-F of 2015 dated 17-03-2015, read with corrigendum issued vide No. A/Misc/2015/391 dated 20-03-2015, regarding the withdrawal of powers from Administrative Departments to engage casual labourers, shall continue to remain in force.