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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(4) in The Rajasthan Trade Articles (Licensing and Control) Order, 1980

(4)Pending [disposal] [Substituted by Corrigendum, dated 17.3.87] of the appeal, the appellate authority may direct that the order against which the appeal is made shall not take effect until the appeal is disposed of.