Andhra Pradesh High Court - Amravati
Yedla Rama Murthy, vs Baratam Venkata Changalva Murthy Since ... on 29 May, 2020
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
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9.
The District Judge, Srikakulam, Srikaluam District ( BY RPAD) ( in duplicate
along with a copy of injunction and affidavit to be served on the
respondents and return the same
The Principal Senior Civil Judge, Srikakulam, Srikakulam District
Baratam Mutyala Rao, S/o. late Venkata Changalava Murthy, R/o. D.No. 1-200,
Patrunivalasa Village & Post, Via Arasavilli, Srikakulam Mandal and District.
Baratam Rama Rao, S/o.Late Venkata Changalava Murthy, Rio, D.No. 1-200,
Patrunivalasa Village and Post, Via Arasavilli, Srikakulam Mandal and District.
Baratam Mohana Rao, S/o. Late Venkata Changalava Murthy, Rio. D.No. 1-200,
Patrunivalasa Village and Post, Via Arasavilli, Srikakulam Mandal and District.
Baratam Lakshmi Kantham, Wio. Late Venkata Changalava Murthy, R/o. D.No.
4-200, Patrunivalasa Village and Post, Via Arasavilli, Srikakulam Mandal and
District.
Kalivarapu Chandrakala, Wio.Krishna Rao, C/o Kalivarapu Jagganna, R/O
Tirumala Street, Narsannapeta Town, Srikakulam District.
(Addressee Nos 3 to 7 BY RPAD)
One CC to Sri. P V Vidyasagar Advocate [OPUC]
One CC to Sri. Karri Murali Krishna Advocate (OPUC]
10. One spare copy
Skm
HIGH COURT
NGS!
DATED 2vaS/2020
ORDER
TA. No. d af B20 AS. NaSS83 of FET INTERIM INJUNCTION