Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 15 in Bengal Trade Union Regulations, 1927 15. The fee payable for the registration of a complete or partial alteration of rules shall be Rs. 1 for each set of alterations made simultaneously.
