Punjab-Haryana High Court
Daulat Ram & Ors vs The Director Rural Developement & ... on 8 February, 2023
Author: Sureshwar Thakur
Bench: Sureshwar Thakur
IN THE HIGH COURT OF HARYANA & HARYANA
AT CHANDIGARH.
CWP-15421-2017
Date of Decision : 08.02.2023
DAULAT RAM & ORS. ....Petitioners
VERSUS
DIRECTOR RURAL DEVELOPEMENT AND PANCHAYAT,
PUNJAB & ORS. .....Respondents
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MR. JUSTICE KULDEEP TIWARI
Present: Ms. Deepshikha Arora, Advocate
for Mr. Rajiv Kataria, Advocate and
Mr. Suram Singh Rana, Advocate and
Mr. Arvind Kumar Sharma, Advocate
for the petitioners.
Mr. Maninder Singh, Sr. DAG, Punjab.
Mr. V.K.Sandhir, Advocate
for the Gram Panchayat.
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SURESHWAR THAKUR, J. (Oral)
For orders, see judgment of even date passed in CWP-19718- 2018 titled as KRISHAN KUMAR Versus STATE OF PUNJAB AND ORS.
(SURESHWAR THAKUR) JUDGE (KULDEEP TIWARI) 08.02.2023 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 16-02-2023 05:56:08 :::