Gauhati High Court
Kiranmoyee Choudhury @ Dutta vs Rita Baishya Talukdar And Anr on 3 November, 2025
Page No.# 1/3
GAHC010015922021
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP/10/2021
KIRANMOYEE CHOUDHURY @ DUTTA
D/O. KARUNA NARAYAN CHOUDHURY, R/O. VILL. BIDYAPUR, NALBARI
TOWN, DIST. NALBARI, ASSAM, PIN-781335.
VERSUS
RITA BAISHYA TALUKDAR AND ANR
W/O. SHRI NARASH TALUKDAR, VILL. BIDYAPUR, NALBARI TOWN, DIST.
NALBARI, ASSAM, PIN-782335.
2:MD. OII ALI @ OLIUR RAHMAN
W/O. RAUSAN ALI
VILL. ISLAM CHUPA
NALBARI TOWN
DIST. NALBARI
ASSAM
PIN-782335
Advocate for the Petitioner : MR. R J BORDOLOI, MR. R ALI
Advocate for the Respondent : MR S DIFUSA, MR D CHOUDHURY
With
CRP/65/2020
KIRANMOYEE CHOUDHURY @ DUTTA
Page No.# 2/3
W/O KARUNA NARAYAN CHOUDHURY
R/O VILL. BIDYAPUR
NALBARI TOWN
DIST. NALBARI
ASSAM
VERSUS
RITA BAISHYA TALUKDAR AND ANR.
W/O SHRI NARASH TALUKDAR
R/O VILL. BIDYAPUR
NALBARI TOWN
DIST. NALBARI
ASSAM
2:MD. OLI ALI @ OLIUR RAHMAN
W/O RAUSAN ALI
R/O VILL. ISLAM CHUPA
NALBARI TOWN
DIST NALBARI
ASSAM
------------
Advocate for : MR. R J BORDOLOI
Advocate for : MR D CHOUDHURY appearing for RITA BAISHYA TALUKDAR
AND ANR.
BEFORE
HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA
ORDER
03.11.2025
1. Heard Mr. R. Ali, the learned counsel for the petitioner. Also heard Ms. N. Pongen, the learned counsel appearing on behalf of Mr. D. Choudhury, the learned counsel appearing on behalf of the respondents, who prays for an adjournment on the ground of personal difficulty of the conducting counsel for the respondents.
2. Considering the submissions made by the learned counsel, the prayer Page No.# 3/3 is allowed.
3. Let this matter(s) be listed again on 10th November, 2025.
JUDGE Comparing Assistant