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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(f) in Rajasthan Electricity Regulatory Commission (Renewable Energy Certificate and Renewable Purchase Obligation Compliance Framework) Regulations, 2010

(f)'Commission' means the Rajasthan Electricity Regulatory Commission as referred in sub section (1) of section 82 of the Act;