Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 214 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

214. Protection of operator.

- The employer shall ensure at a construction site of building or other construction work that an operator of pile driving equipment is protected from falling objects, steam, cinders or water by substantially covering or otherwise or by other means.