Section 42(1)(a) in Puducherry Town and Country Planning Act, 1969

[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Puducherry - Subsection

Section 42(1)(a) in Puducherry Town and Country Planning Act, 1969

(a)where the permission relates to the carrying out of building or other operations no such order -

(i)shall affect such operations as have been previously carried out;

(ii)shall be passed after these operations have been completed;