Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(c) in The Constitution of Jammu and Kashmir

(c)to ensure to all workers and employees adequate facilities for adult education and part-time technical, professional and vocational courses; .