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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(3)(iv) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(iv)[ the principal amount of or interest on loans and advances referred to in clause (x) of sub-section (2) of section 16 ; [Added by section 9 of U.P. Act No. 10 of 1970.]