Patna High Court - Orders
Rama Nand Singh vs State Of Bihar &Amp; Ors. on 15 September, 2010
IN THE HIGH COURT OF JUDICATURE AT PATNA
MJC No.3078 of 2010
RAMA NAND SINGH .
Versus
STATE OF BIHAR & ORS. .
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2 15.9.2010Four weeks time is allowed to the counsel appearing for the State for filing show cause on behalf of the Opposite parties.
Put up after four weeks Akumar ( Mridula Mishra, J.)