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Patna High Court - Orders

Rama Nand Singh vs State Of Bihar &Amp; Ors. on 15 September, 2010

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    MJC No.3078 of 2010
                                   RAMA NAND SINGH .
                                            Versus
                                 STATE OF BIHAR & ORS. .
                                          -----------


2        15.9.2010

Four weeks time is allowed to the counsel appearing for the State for filing show cause on behalf of the Opposite parties.

Put up after four weeks Akumar ( Mridula Mishra, J.)