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Bombay High Court

Parshuram Babaram Sawant (Orig Resp ... vs Times Global Broadcasting Co Ltd And Anr on 9 August, 2019

Bench: Akil Kureshi, S.J. Kathawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

       CIVIL APPLICATION IN FA NO. 3516 OF 2012
                          In
              FIRST APPEAL 1811 OF 2011

 Parshuram Babaram Sawant (orig Resp No.1 In                ....Applicant
 Fa)
            V/S
 Times Global Broadcasting Co Ltd And Anr                ....Respondent

WITH CIVIL APPLICATION IN FA NO. 4886 OF 2013 In FIRST APPEAL 1811 OF 2011 Times Global Broadcasting Co Ltd And Anr ....Applicant V/S Parshuram Babaram Sawant ....Respondent Arif Bookwala Senir Counsel a/w Mr. Ravi Gandhi, Nikita Vardhan i/by Kanga and Company Appellant and Applicant in C.A 4886/2013 Sunip Sen a/w Prabhakar Jadhav For Respondent CORAM : AKIL KURESHI & S.J. KATHAWALLA, JJ DATE : 9th August, 2019 P.C. :

Stand over to 30/08/2019.
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