Bombay High Court
Parshuram Babaram Sawant (Orig Resp ... vs Times Global Broadcasting Co Ltd And Anr on 9 August, 2019
Bench: Akil Kureshi, S.J. Kathawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FA NO. 3516 OF 2012
In
FIRST APPEAL 1811 OF 2011
Parshuram Babaram Sawant (orig Resp No.1 In ....Applicant
Fa)
V/S
Times Global Broadcasting Co Ltd And Anr ....Respondent
WITH CIVIL APPLICATION IN FA NO. 4886 OF 2013 In FIRST APPEAL 1811 OF 2011 Times Global Broadcasting Co Ltd And Anr ....Applicant V/S Parshuram Babaram Sawant ....Respondent Arif Bookwala Senir Counsel a/w Mr. Ravi Gandhi, Nikita Vardhan i/by Kanga and Company Appellant and Applicant in C.A 4886/2013 Sunip Sen a/w Prabhakar Jadhav For Respondent CORAM : AKIL KURESHI & S.J. KATHAWALLA, JJ DATE : 9th August, 2019 P.C. :
Stand over to 30/08/2019.
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