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State of Madhya Pradesh - Section

Section 6 in The M.P. Ayurvedic Ashaskiya Maha Vidyalayon Ke Chhatron Ke Pariksha Sambandhi Vishesh Upbandh Adhiniyam, 1979

6. Repeal.

- The Madhya Pradesh Ayurvedic Ashaskiya Mahavidyalayon Ke Chhatron Ke Pariksha Sambandhi Vishesh Upbandh Adhyadesh, 1978 (No. 8 of 1978) is hereby repealed.