Section 5 in The National Welfare board for Seafarers Rules, 1963
5. Terms of Office.
- Subject to the other provisions of these rules, every member of the Board other than an ex-officio member shall hold office for a period of two years;Provided that a member of Parliament shall hold office for a period of two years or so long as he continues to be a member of the House which he represents whichever is less.
