Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 3] [Entire Act] Union of India - Subsection Section 3(3) in The Indian Succession Act, 1925 (3)Persons exempted under this section or exempted from the operation of any of the provisions of the Indian Succession Act, 18651 (10 of 1865), under section 332 of that Act are in this Act referred to as “exempted persons”.
