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State of Tamilnadu - Section

Section 126 in Tamil Nadu Educational Rules

126.

In addition to the registers named in Chapter III, the following shall be kept -
(1)A register giving the history of former students (Appendix 23)
(2)A register summarizing the remarks of teachers engaged in supervision work of the students in the Model School, the time spent in it and the subject taught by each student.
(3)A register showing the criticism lessons given, with the dates, the subjects, the names of those by whom they were given, and a summary of the criticism.
(4)A register showing the model lessons given, with the dates, the subjects, and the names of those by whom they were given.
(5)A register of leave granted to students under training (Appendix 24)
(6)An acquittance roll for stipendiaries (Appendix 25)Special Courses of Training